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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Rajasthan - Subsection

Section 23(3) in Rajasthan Subordinate and Ministerial Services Selection Board Rules, 2014

(3)The Assistant Secretary and Section Officers (Rajasthan Secretariat Service) and other Ministerial Staff, Class IVth and Driver etc. shall be provided by the Government untill regular staff is recruited as per rules for the Board.