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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(b) in THE ALLAHABAD HIGH COURT OFFICERS AND STAFF (CONDITIONS OF SERVICE AND CONDUCT) RULES, 1976

(b)Assistant ReviewOfficers(i)80 per cent by direct recruitment through competitiveexamination or selections.(ii)20 per cent by promotion from amongst permanentComputer Assistants, permanent Telephone Operators andpermanent Telex Operators who have completed at least 03years continuous satisfactory service.(a)Repealed.(b)Repealed.