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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Uttar Pradesh - Subsection

Section 49(1) in Amended Bye-Laws of the Pradeshik Co-operative Dairy Federation Limited

(1)In case of any consistency or conflict between the bye-laws of an affiliated members society, and those of the Federation, the latter shall prevail subject to the provisions of the Act and the Rules.