Himachal Pradesh High Court
Neeraj Singhal & Ors. vs . State Of H.P. & Anr. on 19 September, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
Neeraj Singhal & Ors. vs. State of H.P. & Anr.
CWP No. 6252 of 2022 19.09.2022 Present: Mr. Nitin Thakur, Advocate, for the petitioner.
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Mr. Ashok Sharma, A,.G. with Mr. Rajinder Dogra, Sr. Addl. A.G., Mr. Shiv Pal Manhans, Addl. A.G, Mr. Bhupinder Thakur, Dy. A.G. and Mr. Rajat Chauhan, Law Officer, for respondent No.1-State.
Mr. Shashi Shirshoo, Advocate, for respondent No. 2.
Learned counsel for respondent No. 2 prays for and r to is granted a week's time to file reply.
List on 29.09.2022.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge September 19, 2022 (Sanjeev) ::: Downloaded on - 19/09/2022 20:04:26 :::CIS