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Madhya Pradesh High Court

Hemant Kanojia vs Union Of India on 20 August, 2018

1 WP-14397-2018 The High Court Of Madhya Pradesh WP-14397-2018 (HEMANT KANOJIA Vs UNION OF INDIA) 2 Jabalpur, Dated : 20-08-2018 Shri Sanjay Pandey, learned counsel for the petitioner. As prayed by learned counsel for the petitioner, list the case after two weeks.

(NANDITA DUBEY) JUDGE @shish Digitally signed by ASHISH KUMAR JAIN Date: 23/08/2018 10:40:31