Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Uttar Pradesh - Subsection

Section 75(3) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(3)The report or action of the sub-Committee shall be deemed to be the report or action of the Committee, if approved by it.