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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(2) in The Warehousing (Development and Regulation) Registration of Warehouses Rules, 2017

(2)Every application shall be accompanied by necessary documents to demonstrate that the applicant is in -
(a)ownership of the warehouse stated in the application as mentioned in the Sixth Schedule; or
(b)effective control of the warehouse stated in the application as per the First Schedule.