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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(3) in Bihar Home Guards Service Rules, 2005

(3)Other headquarter level non-uniformed non-Gazetted paid posts, which are to be filled up on posting by the Personnel & Administrative Reforms Department or on appointment on recommendation of the Bihar Staff Selection Commission and the post of Doctor in Central Training Institute, Bihta, which is to be filled up on posting by the Health Department, find mention inSchedule-II.|}