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[Cites 0, Cited by 0] [Section 4] [Entire Act]

NCT Delhi - Subsection

Section 4(1) in The Delhi Metro Railway (Prohibition of Carriage of Large-Sized Luggage, Carriage of Offensive and Dangerous Goods in the Metro Railway, Travelling of Persons Suffering From Infectious and Contagious Diseases in the Metro Railway and Value, Period of Validity and Such Other Particulars Indicated in the Ticket Issued by the Metro Railway) Rules, 2002

(1)No person shall take or cause to be taken on the metro railway the following dangerous materials, namely-
(a)Explosive substances which possess risk of explosion or fire or both ;
(b)Gases compressed, liquefied or dissolved under pressure ;
(c)Petroleum and other inflammable liquids ;
(d)Inflammable solids;
(e)Oxidizing substances ;
(f)Poisonous (toxic) substances ;
(g)Acids and other corrosives ;
(h)Radio active substances ; and
(i)Any other article declared as dangerous material by the metro railway administration from time to time.