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State of Jammu-Kashmir - Section

Section 87 in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

87. Delegation of powers.

(1)The Government may delegate to the Board or any officer of the Government not below the rank of Director any of the powers conferred on it by or under the Act other than the powers to make rules under section 93.
(2)The Director may delegate to any officer of the Government not below the rank of Assistant Director or Assistant Marketing Officer any of the powers conferred on him by or under this Act.