Himachal Pradesh High Court
Chatter Singh & Others vs . State Of H.P. & Others & Connected ... on 18 April, 2022
Bench: Sabina, Chander Bhusan Barowalia
Chatter Singh & Others vs. State of H.P. & Others & connected matters .
CWP No. 1093 of 2016 a/w CWP No.1028 of 2002, CWP No.7341 of 2011, CWP No.9809 of 2011, CWPIL No. 17 of 2014, CWPIL No.9 of 2015, CWPIL Nos. 178 and 309 of 2017, CWPIL No. 19 of 2018, CWP No.91 of 2019, CWP No.281 of 2019 CWP No.951 of 2019, CWP No.1159 of 2019, CWP No.1596 of 2019, CWP No.1692 of 2019, CWP No. 1749 of 2019 and CWP No. 1051 of 2014.
CWP No. 1301 of 2016 a/w CWPs No.1434, 1940, 2046, 2119, 2120, 2121, 2140, 2296, 2477, 2638, 2639, 2652, 2711, 2720, 2779, 2786, 2787, 2805, 2826, 2830, 2834, 2836, 2842, 2843 to 2845, 2850, 2851, 2852, 2853, 2854, 2866, 2867, 2868, 2869, 2892, 2895, 2910, 2911, 2913, 2914, 2916, 2921, r 2922, 2960, 2961, 2985, 2986, 2997, 2998, 3001, 3002, 3003, 3012, 3039, 3085, 3088, to 3090, 3092, 3118, 3120, 3125, 3144, 3154, 3161, 3190, 3212, 3213, 3253, 3298, 5 and 539 of 2016.
CWP No. 1017 of 2017 a/w CWPs No. 1038, 1097, 1122, 1128, 116, 1341, 1348, 15, 158, 159, 1620, 173, 178, 1754, 179, 1795, 180, 181, 189, 190, 192, 1947, 195, 1973, 1974, 1988, 1989, 1990, 2017, 2046, 2070, 2071, 2072, 2073, 2133, 2195, 221, 222, 223, 228, 241, 242, 2446, 2447, 2517, 255, 2605, 2606, 2607, 262, 271, 2657, 2718, 272, 2748, 2750, 281, 287, 288, 2917, 2922, 299, 309, 314, 330, 336, 337, 338, 344, 345, 349, 352, 360, 369, 391, 412, 415, 418, 419, 427, 428, 464, 474, 478, 497, 519, 520, 522, 536, 564, 623, 668, 669, 681, 684, 685, 693, 775, 778, 811, 82, 844, 870, 877, 878, 894, 91, 92, 935 and 96 of 2017.
CWP No. 34 of 2018 a/w CWPs No.11, 12, 35, 37, 53, 57 58, 91, 99, 146, 200, 203, 204, 206, 207, 208, 227, 269, 341, 342, 343, 344, 345, 398, 399, 400, 411, 412, 429, 503, 510, 514, 621, 770, 849, 850, 877, 893, 908, 929, 944, 949 to 952 976, 977, 999, 1055, 1063, 1064, 1067, 1084, 1085, 1086, 1087, 1088, 1089, 1090, 1091, 1092, 1103, 1104, 1162, 1163, 1137,1161 to 1163, 1170, 1192, 1194, 1195, 1197, 1200, 1205, 1267, 1268, 1333, 1410, 1528, 1533, 1620, 1621, 1709, 1804, 1805, 1887, 1934, 1953, 2018, 2057, 2070, 2073, 2144, 2145, 2161, 2162, 2334, 2335, 2336, 2377 of 2018, CWP Nos. 91 and 281 of 2019 CMPMOs No. 503 & 504 of 2016.
18.04.2022 Present: Mr.J. L. Bhardwaj, Advocate as Amicus Curiae in CWPIL No.17 of 2014.
Mr. B.N. Misra, Mr. Ankush Dass Sood, Mr. Sanjeev Bhushan and Mr. V.S. Chauhan, Senior Advocates, with M/s Abhimanyu Rathore, Rishab, Munish Dhatwalia, Amrinder Rana, C.N. ::: Downloaded on - 19/04/2022 20:06:03 :::CIS Singh, Lalit K. Sehgal, Kulbhushan Khajuria, V.D. .
Khidtta, G.R. Palsra, Nitin Thakur, Neel Kamal Sharma, Neel Kamal Sood, Anil Chauhan, Karan Singh Kanwar, Manohar Lal Sharma, Anshul Attri, Tara Singh Chauhan, Arun Kumar, Rakesh K. Sharma, Devinder Chauhan Jaita, Surinder Saklani, Sanjay Kumar Sharma, Y.P Sood, Jeevesh Sharma, Vinod K. Thakur. B.N Sharma, Vishal Panwar, Ajay Kumar Dhiman, Naveen Kumar Bhardwaj, R.L. Chaudhary, Subash Sharma, Maan Singh B.C. Verma, Mr. P.D. Nanda, Mr. Naresh K. Sharma, Mr. Vivek Sharma and Sunil Chauhan, Advocates, for the petitioner(s) in the respective petitions.
Mr. Ashwani Sharma, Additional Advocate General, for the respondents-State.
Mr. Balram Sharma, ASGI, for the Union of India. Mr. Sandeep Sharma, Advocate, for respondents No.10 and 11 in CWPIL No.17 of 2014. M/s R.K. Bawa, Senior Advocate with Mr. Ajay Kumar Sharma, Advocate, Mr. Paras Dhaulta, Ms. Poonam Gehlot, Advocates, for the respective respondents.
Mr. Aman Sood, Advocate in CWPIL No.178 of 2017.
Learned Additional Advocate General requests for an adjournment.
As requested, list after six weeks.
(Sabina) Judge (Chander Bhusan Barowalia) Judge April 18, 2022 (ps/vh) ::: Downloaded on - 19/04/2022 20:06:03 :::CIS