Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 4(3)] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(3)(c) in Orissa Education Act, 1969

(c)recognise any educational institution established and maintained by any person or body of persons.