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[Cites 0, Cited by 1] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(3) in Orissa Education Act, 1969

(3)The State Government may, for the purpose of providing such facilities-
(a)establish and maintain educational institution; or
(b)permit any person or body of persons to establish and maintain aided educational institution; or;
(c)recognise any educational institution established and maintained by any person or body of persons.