Section 34 in Gujarat Minor Mineral Concession Rules, 2010
34. Submission of Return.
- The lessee shall submit,-(i)to the Competent Authority or any other officer authorized by him in this behalf, every month a monthly return in Form J, before the eight day of the succeeding month;(ii)to the Commissioner, an annual return, in Form I for every Financial year, before the 30th April of the succeeding year.
