Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Gujarat - Subsection Section 34(i) in Gujarat Minor Mineral Concession Rules, 2010 (i)to the Competent Authority or any other officer authorized by him in this behalf, every month a monthly return in Form J, before the eight day of the succeeding month;
