Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Bihar - Subsection

Section 13(7) in Bihar Biological Diversity Rules, 2017

(7)The Secretary shall exercise such other powers and perform such other functions, as may be delegated to him, from time to time, by the Board.