Section 2(e) in Punjab Home Guards and Civil Defence (Class II) Service Rules, 1988
(e)'Recognized University' means, -(i)any university incorporated by law in any of the States of India;(ii)the Punjab, Sind or Dacca University in the case of degrees or diplomas obtained as a result of examination held by these universities before the 15th day of August, 1947 ; or(iii)any other university recognized by the Government for the purposes of these rules; and
