Section 2 in Punjab Home Guards and Civil Defence (Class II) Service Rules, 1988
2. Definitions.
- In these rules, unless the context otherwise requires, -(a)'Commission' means the Punjab Public Service Commission ;(b)'Commandant General' means the Commandant General Home Guards, Punjab;(c)'Direct appointment' means an appointment made otherwise than by promotion or by transfer of a person already in the service of Government of India or of a State Government;(d)'Government' means the Government of the State of Punjab in the Department of Home Affairs and Justice ;(e)'Recognized University' means, -(i)any university incorporated by law in any of the States of India;(ii)the Punjab, Sind or Dacca University in the case of degrees or diplomas obtained as a result of examination held by these universities before the 15th day of August, 1947 ; or(iii)any other university recognized by the Government for the purposes of these rules; and(f)'Service' means the Punjab Home Guards and Civil Defence (Class II) Service.
