Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 157(1)] [Section 157] [Entire Act]

State of West Bengal - Subsection

Section 157(1)(a) in The Howrah Municipal Corporation Act, 1980

(a)beneath any part of any building or within fifteen metres of any tank, reservoir, water source or well; or