Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53] [Entire Act] Union of India - Subsection Section 53(5) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016 (5)Additions or alterations as approved under sub-rule 3 of this rule shall not be taken into use unless the license is duly amended.
