Section 13(2)(a) in The Punjab Probation of Offenders Rules, 1962

[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(2)(a) in The Punjab Probation of Offenders Rules, 1962

(a)to the District Probation Officer, a monthly report in Form II on the progress of each probationer placed under his supervision and copies of pre-sentence report and of other reports submitted to a Court or the District Magistrate, and

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State of Punjab - Subsection

Section 13(2)(a) in The Punjab Probation of Offenders Rules, 1962