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[Cites 0, Cited by 0] [Section 93(3)] [Section 93] [Entire Act]

State of Madhya Pradesh - Subsection

Section 93(3)(d) in The M.P. Bhumi Vikas Rules, 1984

(d)any sign that is located within a public right-of-way unless it is an official street name, traffic signs or signal or other official sign.