Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Andhra Pradesh - Subsection Section 19(c) in Andhra Pradesh Aquaculture Seed (Quality Control) Rules, 2006 (c)The packet with cover shall be further secured by placing the covered sample in a container. The opening of the container shall be sealed intact.
