Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] Union of India - Subsection Section 1(2) in Petroleum and Natural Gas Regulatory Board (Imbalance Management Services) Regulations, 2016 (2)These regulations shall remain applicable till 31st March, [2020] [Substituted '2018' by Notification No. F.No.PNGRB/M(C)/48, dated 23.3.2018 (w.e.f. 29.4.2016).].
