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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(a) in Tamil Nadu Cooperative Sugar Mills Managerial Common Cadre System Rules, 2018

(a)The common cadre Employees of the service shall work full time at the disposal of the sugar mill to which the common cadre Employee is posted and he shall serve the sugar Mills in its business in such capacity and during such hours and at such place as may be required from time to time.