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[Section 10]
[Entire Act]
State of Odisha - Subsection
Section 10(2) in The Orissa Subordinate Statistics and Economics Service Rules, 1994
| (i) | Director | ... | Chairman |
| (ii) | A representative of the P. and C. Deptt. not below the rank ofDeputy Secretary | ... | Member |
| (iii) | An Officer not below the rank of Deputy Secretary of anotherDeptt. to be nominated by the Chairman | ... | Member |
| (iv) | Senior-most Joint Director | ... | Member |
| (v) | Officer-in-charge of establishment of the Directorate | ... | Member-Secretary |