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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(2) in The Orissa Subordinate Statistics and Economics Service Rules, 1994

(2)The committee shall consist of the following officials, namely :
(i) Director ... Chairman
(ii) A representative of the P. and C. Deptt. not below the rank ofDeputy Secretary ... Member
(iii) An Officer not below the rank of Deputy Secretary of anotherDeptt. to be nominated by the Chairman ... Member
(iv) Senior-most Joint Director ... Member
(v) Officer-in-charge of establishment of the Directorate ... Member-Secretary