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State of Rajasthan - Section

Section 81 in The Rajasthan Financial Corporation (Staff) Regulations, 1958

81. Pay during sick and special leave.

- Sick and special leave shall be on half average pay, subject to the maximum of Rs. 500/- per month and such pay shall be reduced (unless the Board sanctions otherwise) to one quarter of average pay after twelve months in the case of sick leave and six months in the case of special leave provided that where an employee has served the Corporation for atleast a period of five years, he may, if he so requests, be permitted to avail himself of sick leave on average pay up to a maximum period of six months during the full period of his service, such leave on average pay being entered as twice the amount of leave taken on his sick leave account.