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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(1)(g) in Statutes of the Jodhpur National University, Jodhpur, 2010

(g)One Professor, one Associate Professor and one Assistant Professor from each School, in addition to the persons appointed under sub-clauses (c) to (e) hereof, nominated by the President, on the basis of seniority, and by rotation;