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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(1) in Statutes of the Jodhpur National University, Jodhpur, 2010

(1)The Academic Council shall consist of the following persons, namely :-
(a)The President;
(b)The Pro-President;
(c)The Deans of Faculties;
(d)The Directors of Schools;
(e)Principals/I leads of Departments;
(f)One teacher from each School nominated by the President, in consultation with the Chairperson;
(g)One Professor, one Associate Professor and one Assistant Professor from each School, in addition to the persons appointed under sub-clauses (c) to (e) hereof, nominated by the President, on the basis of seniority, and by rotation;
(h)Such number of external experts, as may be co-opted by the President; and
(i)Controller of Examinations as ex officio member without a right to vote.