Section 268(2)(xxv) in Andhra Pradesh Panchayat Raj Act, 1994
(xxv)for the use of the facsimiles of the signatures of the executive authorities and officers of Gram Panchayat, [Mandal Praja Parishad] [Substituted 'Mandal Parishad' by Act No. 41 of 2006, dated 23.9.2006.] or [Zilla Praja Parishad] [Substituted 'Zilla Parishad' by Act No. 41 of 2006, dated 23.9.2006.];