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State of Punjab - Section

Section 5 in Deputy Ministers Free Rail Travel (Concession) Rules, 1988

5. Section 5-B. Money value for which Coupon Books will be available.

- The Coupons shall be available in Books. Each book will contain the Money Value Coupons as under :-
  Rs. Ps.
(1) 25 Coupons of 1 Re. each 25
35 Coupons of 5 Rs. each 175.00---------200.00----------
(2) 25 Coupons of 1 Re. each 25.00
15 Coupons of 5 Rs. each 75.00---------100.00---------
(3) 5 Coupons of 1 Re. each 5.00
9 Coupons of 5 Rs. each 45.00
10 Coupons of 10 Rs. each 100.00
14 Coupons of 25 Rs. each 350.00-----------500.00----------
Explanation. (1) For the purpose of computing the money value of twenty thousand kilometres, referred to in section 5-B of the Act, the cost of One Hundred Kilometres, calculated according to the Railway Tariffs in force at the time when the journey was performed, will form the basis.
(2)Each Coupon book shall be numbered and each coupon contained therein shall bear the number of the book and coupon numbers, shall be in serial order.