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[Cites 0, Cited by 0] [Section 27(8)] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(8)(b) in The Rajasthan State Pollution Control Board Employees Service Rules and Regulations, 1993

(b)The Committee shall also prepare a separate list on the basis of seniority-cum-merit and/or on the basis of merit, as the case may be, as per the criteria for promotion laid down in the rules, containing names of persons equal to the number of persons selected in the list prepared under (a) above to till temporary or permanent vacancies, which may occur subsequently. The list t prepared on the basis of seniority-cum-merit and/or basis of merit shall be arranged in the order of the seniority in the category of post from which selection shall be made. Such a list shall be-review & revised by the Department promotion Committee that meets in the subsequent year and that such list shall remain in force till the end of the last day of the nest year or till the Department Promotion Committee meets, which ever is earlier,