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State of Rajasthan - Section
Section 134 in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009
134. Power to remove difficulties.
- If any difficulty arises in giving effect to the provisions of these Regulations, the Commission may, by general or specific order, make such provisions not inconsistent with the provisions of the Act, as may appear to be necessary for removing the difficulty.Appendix-I(Ref Regulation 23)Depreciation Schedule| Sr. No. | Asset Particulars | Depreciation Rate (Salvage Value=10%) |
| 1 | 2 | 3 |
| SLM | ||
| A | Land under full ownership | 0.00% |
| B | Land under lease(a) for investment inthe land(b) For cost ofclearing the site(c ) Land for reservoir in case of hydrogenerating station | 3.34%3.34%3.34% |
| C | Assets purchased new(a) Pl &Machinery in generating stations(i) Hydro electric, Wind Energy/solar Projects, Biomass Powerprojects and other RE projects(ii) Steam electric NHRB & waste heat recovery boilers(iii) Diesel electric and gas plant(b) Cooling towers &circulating water systems(c) Hydraulic worksforming part of the Hydro-(i) Dams, Spillways, Weirs, Canals, Reinforced concrete flumesand syphons(ii) Reinforced concrete pipelines and surge tanks, steelpipielines, sluice gates, steel surge tanks, hydraulic controlvalves and hydraulic works(d) Building &Civil Engineering works of a(i) Offices and showrooms(ii) Containing thermo-electric generating plant(iii) Containing hydro-electric generating plant(iv) Temporary erections such as wooden structures(v) Roads other than Kutcha roads(vi) Others(e) Transformers,Kiosk, sub-station equipment & other fixed apparatus(including plant(i) Transformers including foundations having rating of 100 kVAand over(ii) Others 5.28%(f) Switchgearincluding cable connections 5.28%(g) Lightningarrestor(i) Station type(ii) Pole type(iii) Synchronous condensor(h) Batteries(i) Underground cable including joint boxes and disconnectedboxes(ii) Cable duct system(i) Overhead linesincluding cable support(i) Lines on fabricated steel operating at terminal voltageshigher than 66 kV(ii) Lines on steel supports operating at terminal voltageshigher than 13.2 kV but not exceeding 66 kV(iii) Lines on steel on reinforced concrete support(iv) Lines on treated wood support(j) Meters(k) Self propelledvehicles(l) Air ConditioningPlants(i) Static(ii) Portable(m) (i) Officefurniture and furnishing(ii) Office equipment(iii) Internal wiring including fittings and apparatus(iv) Street Light fiitings(n) Apparatus let onhire(i) Other than motors(ii) Motors(o) Communicationequipment(i) Radio and high frequency carrier system(ii) Telephone lines and telephones(p) I. T equipments(q) IT / SCADASoftware(r) Any other assets not covered above | 5.28%5.28%5.28%5.28%5.28%5.28%3.34%3.34%3.34%100.00%3.34%3.34%5.28%5.28%5.28%5.28%5.28%5.28%5.28%5.28%5.28%5.28%5.28%5.28%5.28%5.28%9.50%5.28%9.50%6.33%6.33%6.33%5.28%9.50%6.33%6.33%6.33%15.00%9.00%5.28% |
| Pressurerating(kg/cm2) | 150 | 170 | 170 | 247 | 247 |
| 1 | 2 | 3 | 4 | 5 | 6 |
| SHT/RHT(0C) | 535/535 | 537/537 | 537/565 | 537/565 | 565/593 |
| Type of BFP | Electrical driven | Turbine driven | Turbine driven | Turbine driven | Turbine driven |
| Maximum turbine cycle heat rate(kCal/kWh) | 1955 | 1950 | 1935 | 1900 | 1850 |
| Min. boiler efficiency | |||||
| Sub-bituminous Indian Coal | 0.85 | 0.85 | 0.85 | 0.85 | 0.85 |
| Bituminous Imported Coal | 0.89 | 0.89 | 0.89 | 0.89 | 0.89 |
| Max. Design Unit Heat rate (kCal/kWh) | |||||
| Sub-bituminous Indian Coal | 2300 | 2294 | 2276 | 2235 | 2176 |
| Bituminous Imported Coal | 2197 | 2191 | 2174 | 2135 | 2079 |
| ABT | : | Availability Based Tariff as per RERC(Intra-state ABT) Regulations, 2006 |
| AC/DC/HVDC | : | Alternate Current/ Direct Current/ High VoltageDirect Current |
| APDRP | : | Accelerated Power Development and ReformsProgramme |
| APR | : | Annual Performance Review |
| ARR | : | Aggregate Revenue Requirement |
| CDM | : | Clean Development Mechanism |
| CEA | : | Central Electricity Authority |
| CFBC | : | Circulating Fluidised Bed Technology |
| COD | : | Commercial Operation Date |
| CPP | : | Captive Power Plant |
| CUF | : | Capacity Utilisation Factor |
| EHV | : | Extra High Voltage |
| FY | : | Financial Year |
| GCV | : | Gross Calorific Value |
| GOI | : | Government of India |
| GOR | : | Government of Rajasthan |
| Hz | : | Hertz or Cycles per Second |
| IEGC | : | Indian Electricity Grid Code |
| IPP | : | Independent Power Producer kCal : Kilo Calorie kV: Kilo Volt kWh : Kilo Watt Hour |
| MCR | : | Maximum Continuous Rating |
| MMH | : | Mini/Micro Hydel |
| MNRE | : | Ministry of New and Renewable Energy |
| MW | : | Mega Watt MT |
| MT | : | Metric Tonne |
| MYT | : | Multi Year Tariff |
| NLDC | : | National Load Despatch Centre |
| NRLDC | : | Northern Regional Load Despatch Centre |
| O&M | : | Operation and Maintenance |
| PLF | : | Plant Load Factor |
| PLR | : | Prime Lending Rate |
| PPA | : | Power Purchase Agreement |
| RE | : | Renewable Energy |
| RGGVY | : | Rajiv Gandhi Grameen Vidyutikaran Yojana |
| RLNG | : | Re-liquefied Natural Gas |
| RSEB | : | Rajasthan State Electricity Board |
| RVPN | : | Rajasthan Rajya Vidyut Prasaran Nigam Limited |
| R&M | : | Repair and Maintenance |
| SLDC | : | State Load Despatch Centre |
| SLM | : | Straight Line Method |
| TPS | : | Thermal Power Station |
| UI | : | Unscheduled Interchange |
| WPI | : | Wholesale Price Index |