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State of Rajasthan - Section
Section 4 in The Revised Rules for the Award of Merit-Cum-Means Scholarship by the Government of Rajasthan to Rajasthani Students Studying in Sainik School, Chittorgarh
4. Value of scholarships.
- The value of scholarships for the various income groups of parents/guardians will be as follows:-| (a) Average total monthly income of Rs.400.00 orless. | Scholarship equal to full amount of fees plusprescribed clothing charges. The number of such scholarships willbe 37% i.e. 25 of the total number of scholarships. |
| (b) Average total monthly income of Rs. 401.00 toRs. 600.00 | Scholarship equal to three fourth (¾th) amountof fees and three fourth amount of the total clothing charges.The number of such scholarships will be 22% i.e. 15 of the totalnumber of scholarships. |
| (c) Average total monthly income of Rs. 601.00 toRs. 800.00 | Scholarship equal to half (½) amount of feesand half amount of the total clothing charges. The number ofsuch scholarships will be 21% i.e. 14 of the total number ofscholarships. |
| (d) Average total monthly income of Rs. 801.00 toRs. 1000.00 | Scholarship equal to one fourth (¼th) amount offees and one fourth amount of total clothing charges. Thenumber of such scholarships will be 19% i.e. 13 of the totalnumber of scholarships. |