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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(i) in The Orissa Loan Stipend Fund Rules

(i)Loan stipend admissible may be reduced in case of students getting assistance from other sources except free studentship as decided by Government from time to time. No loan stipend is admissible to the students who are getting National Scholarship from the Government of India in the Ministry of Education and Social Welfare. Scheduled Tribe and Scheduled Caste candidates who are getting postmetric scholarships are also not eligible to get loan stipend.