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State of Odisha - Section

Section 12 in The Orissa Loan Stipend Fund Rules

12.

(i)Loan stipend admissible may be reduced in case of students getting assistance from other sources except free studentship as decided by Government from time to time. No loan stipend is admissible to the students who are getting National Scholarship from the Government of India in the Ministry of Education and Social Welfare. Scheduled Tribe and Scheduled Caste candidates who are getting postmetric scholarships are also not eligible to get loan stipend.
(ii)It shall be the duty of the loan stipendiary to inform the State Government whenever he receives any such scholarships/pecuniary help after the grant of the loan.