Madhya Pradesh High Court
Prahladdas vs The State Of Madhya Pradesh on 21 January, 2019
1 CRR-309-2019 The High Court Of Madhya Pradesh CRR-309-2019 (PRAHLADDAS Vs THE STATE OF MADHYA PRADESH) 1 Indore, Dated : 21-01-2019 Shri L.N.Soni, learned senior counsel with Shri Anand Soni, learned counsel for the applicant.
Shri Rajesh Mali, learned Public Prosecutor for the non-applicant/State. Arguments were made at some length, however, looking to the fact that technicalities involved needs to be perused more elaborately.
Matter be listed tomorrow (22.01.2019) at the top of the list.
(SHAILENDRA SHUKLA) JUDGE RJ Digitally signed by Reena Joseph Date: 2019.01.21 16:07:46 +05'30'