Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 79D] [Entire Act]

State of Rajasthan - Subsection

Section 79D(2) in Rajasthan Transparency in Public Procurement Rules, 2013

(2)The Administrative Department shall scrutinize the proposal as to whether it falls into the purview of the departmentÂ’s development plans and whether "Public Need" is established and the proposal prima facie addresses the public need and requirement.