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[Section 13]
[Entire Act]
State of Kerala - Subsection
Section 13(2) in Kerala Panchayat Building (Regularisation of Unauthorised Construction) Rules, 2018
| Sl No. | Category of Unauthorised construction | Compounding fee in rupees Grama PanchayatCategory-I | Grama Panchayat Category-II |
| 1 | 2 | 3 | 4 |
| (a) | Single family residential buildings upto 60 sq.mfloor area | Nil | Nil |
| (b) | Single family residential buildings above 60sq.m and up to 300 sq.m floor area | Rs. 2000Rs. 15000Rs. 20000 | Rs. 2000Rs. 15000Rs. 20000 |
| 61-100sq.m101-200sq.m201-300sq.m |