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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(6) in The Punjab State Agricultural Marketing Board (Engineering Wing) Execution of Works Rules, 1979

(6)Horticulture and Landscaping Officer shall do all landscaping work in Mandis and will also be responsible for the maintenance of all horticultural works. He will be under the control of the [Superintending Engineer] [See Legislative Supplement Part III dated 23rd June, 1989.] and will be responsible to him for the proper execution of all above mentioned works according to sanctioned financial provisions.