Section 5(1) in The Maharashtra Tapi Irrigation Development Corporation Act, 1997

[Cites 0, Cited by 0] [Section 5] [Entire Act]

(1)There shall be an Executive Committee consisting of the following members, namely: —

(a)	Managing Director of the Corporation.	Chairman
(b)	Executive Director of the Corporation	Member
(c)	Chief Engineer, Irrigation Department, North Maharashtra region, Nashik	Member
(d)	Chief Engineer of the Corporation	Member
(e)	Chief Accounts and Finance Officer of the Corporation	Member
(f)	Executive Engineer of the Corporation	Member-Secretary

Legal Document View