Section 5 in The Maharashtra Tapi Irrigation Development Corporation Act, 1997

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(1)There shall be an Executive Committee consisting of the following members, namely: —

(a)	Managing Director of the Corporation.	Chairman
(b)	Executive Director of the Corporation	Member
(c)	Chief Engineer, Irrigation Department, North Maharashtra region, Nashik	Member
(d)	Chief Engineer of the Corporation	Member
(e)	Chief Accounts and Finance Officer of the Corporation	Member
(f)	Executive Engineer of the Corporation	Member-Secretary

(2)The powers, functions and duties of the Executive Committee shall be such as may be laid down by regulations.

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