Section 24(1) in The Sakri Canals Irrigation Rules, 1952

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State of Bihar - Subsection

Section 24(1) in The Sakri Canals Irrigation Rules, 1952

(1)The following rates shall be payable for the supply of water for the purpose of flow irrigation. -

Class of lease	Water supplied	Rate per acre	To be paid on or before
From	To
KharifseasonRabiseason	25th June25th October	25th October26th March	Rs.105	31st January31st May