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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Odisha - Subsection

Section 44(2) in The Orissa Bhoodan and Gramdan Rules, 1972

(2)The utilisation certificate in respect of grants sanctioned to the Samiti by the State Government in any year shall be submitted to the Board of Revenue by the 15th September of the following year.