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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(xiv) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(xiv)"cryogenic pressure vessel" means a pressure vessel intended for storage or transportation of cryogenic liquid and includes cold converters, vacuum insulated evaporators, vacuum insulated storage or transport tanks and thermosyphon tanks and includes a permanently installed cryogenic pressure vessel of 1000 litre water capacity or less for storage of cryogenic liquid;