Section 22(3) in M.P. Rights of Persons with Disabilities Rules, 2017
(3)The following documents shall be attached with the application :-(i)documentary evidence of work in the area of disability.(ii)the constitution or bye-laws or regulations governing the institutions;(iii)Last three years, Annual Report, Audit Report of Chartered Accountant, Annual grants received in last 3 years.(iv)The information regarding names and their educational qualification and total number of persons employed in the institution along with their respective duties and honorarium is being paid;(v)The information regarding the number of experts, their names and their educational qualifications, employed in the institution;(vi)The information regarding the proof of residence, of the applicant, their E-mail, telephone and mobile number and website.
