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[Cites 0, Cited by 0] [Section 22(3)] [Section 22] [Entire Act]

State of Madhya Pradesh - Subsection

Section 22(3)(iv) in M.P. Rights of Persons with Disabilities Rules, 2017

(iv)The information regarding names and their educational qualification and total number of persons employed in the institution along with their respective duties and honorarium is being paid;