Section 17 in The Punjab State Warehousing Corporation Staff (Conditions of Service) Group C and Group D (Service) Regulations, 2002
17. Medical fitness certificate Medical facilities, Travelling Allowance, leave and other matters.
- In respect of medical fitness certificate on first appointment, Medical facilities, Travelling allowance, leave and all matters pertaining to service not expressly provided in these regulations, the members of the Service shall be governed by the rules and instructions of the State Government issued from time to time and applicable to its employees.
