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Himachal Pradesh High Court

United India Insurance Co. Ltd. vs . Leela Devi & Ors on 27 September, 2023

Author: Virender Singh

Bench: Virender Singh

United India Insurance Co. Ltd. Vs. Leela Devi & ors FAO No. 4162 of 2013 .

27.9.2023 Present: Mr. Ashwani Senior Advocate with Mr. Ishan Sharma, Advocate, for the appellant.

Ms. Parul Negi, Advocate, for respondents No. 1 to 3.

None for respondent No. 4.

of Mr. Suneet Goel, Advocate, for respondent No. 5. rt Arguments heard. Judgment reserved.

(Virender Singh) Judge September 27, 2023 (kalpana) ::: Downloaded on - 27/09/2023 20:37:07 :::CIS