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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(3) in The Orissa Fruit Nurseries (Regulation) Rules, 2001

(3)The packaging material used for packing the plants for transportation shall be is such form and bulk to satisfy the conditions specified in sub-rule (2) above and shall not be detrimental to the plant and the process by use or contact or operation in any form or in any manner.Form I[See rule 3(1)]Application for Licence under the Orissa Fruit Nurseries Registration Act, 1997To........................................................................Sir,I, Shri.............S/o...........Village/Town................P.O.........Dist......... With to establish/conduct a fruit nursery in Village/G.P. Tahasil......................District..............I may kindly be granted a licence for this purpose as required under the Act. The detailed particulars of the nursery are given below.